Punjab-Haryana High Court
M/S Apl Apollo Tubes Limited vs State Of Haryana And Others on 25 October, 2018
Bench: Rajesh Bindal, Mahabir Singh Sindhu
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IN THE HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH
CWP NO.26833 OF 2018(O&M)
Date of Decision: 25.10.2018
M/s APL Apollo Tubes Ltd. ................Petitioner
versus
State of Haryana and others ................Respondents
CORAM HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU
Present Mr.Rohit Gupta, Advocate for the petitioner.
***
RAJESH BINDAL, J CM-16123-CWP-2018 CM is allowed.
Amended memo of parties is taken on record subject to all just exceptions.
Main Case Learned counsel for the petitioner submitted that the present petition has been rendered infructuous and the same may be disposed of as such.
Ordered accordingly.
(RAJESH BINDAL)
JUDGE
25.10.2018 (MAHABIR SINGH SINDHU)
mamta JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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