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Punjab-Haryana High Court

M/S Apl Apollo Tubes Limited vs State Of Haryana And Others on 25 October, 2018

Bench: Rajesh Bindal, Mahabir Singh Sindhu

113
IN THE HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH

                                          CWP NO.26833 OF 2018(O&M)
                                          Date of Decision: 25.10.2018


M/s APL Apollo Tubes Ltd.                 ................Petitioner

versus

State of Haryana and others               ................Respondents


CORAM         HON'BLE MR. JUSTICE RAJESH BINDAL
              HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU

Present       Mr.Rohit Gupta, Advocate for the petitioner.
              ***

RAJESH BINDAL, J CM-16123-CWP-2018 CM is allowed.

Amended memo of parties is taken on record subject to all just exceptions.

Main Case Learned counsel for the petitioner submitted that the present petition has been rendered infructuous and the same may be disposed of as such.

Ordered accordingly.




                                              (RAJESH BINDAL)
                                                   JUDGE


25.10.2018                                (MAHABIR SINGH SINDHU)
mamta                                            JUDGE

Whether speaking/reasoned                 Yes/No
Whether reportable                        Yes/No




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