Bombay High Court
Commissioner Of Income Tax- ... vs Thermax Social Initiative Foundation on 30 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Y.S.Patil 1 32-ITXA-482-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 482 OF 2018
The Commissioner of Income Tax
(Exemptions) ... Appellant
Versus
Thermax Social Initiative Foundation ... Respondent
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Mr. Suresh Kumar , for the Appellant.
Mr. Sanjiv M. Shah for Respondent.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 30th JUNE 2022
P.C. :-
1. Mr. Suresh Kumar, learned Counsel for the Appellant seeks time to have instructions in the matter, in view of change of Advocates' Panel.
2. List on 11th August 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by YUGANDHARA YUGANDHARA SHARAD PATIL SHARAD PATIL Date:
2022.07.05 11:04:45 +0530 1/1