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[Cites 0, Cited by 0] [Section 181(1)] [Section 181] [Entire Act]

State of West Bengal - Subsection

Section 181(1)(c) in The Chandernagore Municipal Corporation Act, 1990

(c)upon any site or in any position outside Chandernagore which has not been so approved and is situated within ninety metres of any reservoir, used for storage of filter water to be supplied to Chandernagore.