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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Mizoram - Subsection

Section 85(7) in Mizoram Excise Rules, 1983

(7)a correct plan of the building which he intends to use or to construct for his distillery, and a plan showing the position of stills, vats and other permanent apparatus therein and a list of store-rooms, warehouses, etc. connected therewith.