Chattisgarh High Court
M/S Amkay Construction Company vs Steel Authority Of India Limited on 21 August, 2024
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2024:CGHC:31622
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 3041 of 2021
M/s Amkay Construction Company A Proprietorship Firm Having Its Head Office At 8a
Himalaya Complex , Supela , Bhilai , District Durg , Through Its Sole Proprietor Tapan Das ,
S/o Late M.C.Das , Aged 57 Years, R/o 151/f, Maitrinagar, Phase 2, Risali, Bhilai , District
Durg Chhattisgarh., District : Durg, Chhattisgarh
... Petitioners
versus
1 - Steel Authority Of India Limited A Maharatna Company , Incorporated Under The
Provision Of Companies Act 1956, Having Its Registered Office At Ispat Bhawan, Lodhi
Road, New Delhi, Through Its Managing Director Cum Chairman , Steel Authority Of
India , Ispat Bhawan, Lodhi Road, New Delhi.
2 - Bhilai Steel Plant A Plant Under The Steel Authority Of India Through Its General
Manager, Bhilai Steel Plant, Bhilai District Durg Chhattisgarh.
3 - M/s Gea Process Engineering (India) Private Limited A Company Incorporated Under
Digitally
signed by The Provisions Of The Companies Act , 1956 Through Its Director Having Its Registered
AJAY KUMAR
DWIVEDI
Date:
2024.08.22 Office At Block 8, Post Officer Dumad, Savli Road, Vadodra, Gujrat And Corporate Office
10:57:51
+0530
At 3rd Floor, Coral Square Vijay Garden Naka, Ghodbunder Road , Thane (W),
Maharashtra.
4 - M/s M. Mohan Engineer And Contractor Through Its Proprietorship M. Mohan Having
Its Office At Shop No. 87-A, B-Market, Sector 4, Bhilai, District Durg Chhattisgarh.
... Respondents
For Petitioner : Mr. Malay Shrivastava, Advocate.
For Res No.1 & 2 : Mr. P. R. Patankar, Advocate.
For Res No.4 Mr. Siddharth Rathod, Advocate.
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SB : Hon'ble Shri Justice Deepak Kumar Tiwari, J.
Order On Board 21.08.2024
1. At the outset, learned counsel for the petitioner seeks permission of this Court to withdraw this petition.
2. Learned counsel for the respondents have not opposed the aforesaid submission.
3. In view of the aforesaid submission, this petition is dismissed as withdrawn.
Sd/-
(Deepak Kumar Tiwari) Judge Ajay