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State of Haryana - Section

Section 25 in The Haryana Development and Regulation of Urban Areas Act, 1975

25. Repeal.

- The Haryana Restrictions on (Development and Regulation of) Colonies Act, 1971 (Haryana Act No. 39 of 1971), is hereby repealed.[Inserted by Haryana Act No. 5 of 2013, dated 5.4.2013.]