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[Cites 0, Cited by 0] [Section 40B(1)] [Section 40B] [Entire Act]

State of Tamilnadu - Subsection

Section 40B(1)(b) in Madurai-Kamaraj University Act, 1965

(b)rules and orders in force immediately before the notified date relating to the tuition fees, admission of students including communal reservation, schemes of scholarship to the students belonging to Backward Classes, Most Backward Classes, Scheduled Castes and Scheduled Tribes and higher education to women student shall continue to be applicable in respect of constituent colleges.