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State of Andhra Pradesh - Section

Section 20 in Hyderabad Horse Racing and Betting Tax Rules, 1949

20. Admission to another part of a race course carrying higher price of admission.

- The manager of a race meeting shall not admit or cause or permit to be admitted any person from one part of a race course to another part carrying a higher price of admission unless the person obtains another ticket for the difference between the price of admission of the two parts or a ticket or a document with a clear indication thereon that it is concession entitling him to be admitted without payment of the difference.