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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(6) in The Maharashtra Land Revenue (Assessment and Settlement of Land Revenue of Agricultural Lands) Rules, 1970

(6)The figures of actual yields when obtained from crop cutting experiments should be yield after the crops are allowed to dry or after applying the reduction as per driage factor, obtained from the Agricultural Department.