Section 40 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019
40. Repeal and saving.
(1)The Punjab Livestock Improvement Act, 1953 (Punjab Act 47 of 1953), as applicable to Haryana is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Act so repealed, shall be deemed to have been done or taken under the corresponding provisions of this Act.
