Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Karnataka - Subsection Section 48(2) in Sri Sathya Sai University for Human Excellence Act, 2018 (2)The University shall have power to invest the permanent Statutory Endowment Fund in such manner as may be prescribed by the statutes.
