Section 34 in Securities and Exchange Board of India (Research Analysts) Regulations, 2014
34. Power of the Board over body or body corporate recognized under regulation 14.
- The Board reserves the right to alter, modify and overrule any decision, action taken or penalties imposed by the body or body corporate recognized under regulation 14.First ScheduleForm ASecurities and Exchange Board of India(Research Analysts) Regulations, 2014[See Regulations 3(2) and 11]Application for Grant of Certificate of Registration/Renewal as Research Analyst Securities and Exchange Board of IndiaSEBI Bhavan, C4-A, G Block, Bandra Kurla Complex, Bandra (East), Mumbai-400051 IndiaInstructions
