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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(v) in The Rajasthan Financial Corporation General Regulations, 2002

(v)Each member of any such Committee, who is not a Director, auditor, officer or employee of the Corporation who has already made a declaration under section 40 shall, before entering upon his duties, be required to sign a declaration of Fidelity & secrecy to the effect set out in the form given in the schedule to the Act.