Bombay High Court
Damji R. Shah vs Kaizer Taher Mithaiwala And 6 Ors on 19 June, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-78
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1373 OF 2015
In
SUITS 295 OF 2012
Kaizer Taher Mithaiwala ....PETITIONER
V/S
Shamima Taher Mithaiwala And 4 Ors.and ....RESPONDENT
Shabbir Kamruddin Lookmanji (applicant) WITH INTERIM APPLICATION LODGING NO. 40120 OF 2022 In SUITS 295 OF 2012 Damji R. Shah ....PETITIONER V/S Kaizer Taher Mithaiwala And 6 Ors ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 1537 OF 2014 In SUITS 295 OF 2012 Kaizer Taher Mithaiwala ....PETITIONER V/S Shamima Taher Mithaiwala And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 1209 OF 2015 In Page 1/3 ::: Uploaded on - 19/06/2024 ::: Downloaded on - 20/06/2024 13:19:34 ::: SUITS 295 OF 2012 Kaizer Taher Mithaiwala ....PETITIONER V/S Shamima Taher Mithaiwala And 4 Ors And ....RESPONDENT Kalimuddin Shamsuddin Chitalwala (applicant) WITH CHAMBER SUMMONS NO. 1154 OF 2019 In SUITS 295 OF 2012 Kaizer Taher Mithaiwala ....PETITIONER V/S Shamima Taher Mithaiwala And 4 Ors. ....RESPONDENT WITH RESTORATION APPLICATION NO. 805 OF 2015 In NOTICE OF MOTION (SUITS) 1373 OF 2015 Kaizer Taher Mithaiwala ....PETITIONER V/S Shamima Taher Mithaiwala And 4 Ors.and ....RESPONDENT Shabbir Kamruddin Lookmanji (applicant) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 19th June, 2024 Page 2/3 ::: Uploaded on - 19/06/2024 ::: Downloaded on - 20/06/2024 13:19:34 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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