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Union of India - Section

Section 35 in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016

35. Surrender of certificate of registration to underwrite in Lloyd's India.

(a)A syndicate may apply for a surrender of certificate of registration through Lloyd's India.
(b)The Authority may consider the request for surrender after considering all facts of the case including servicing of the existing contracts and may pass necessary orders.