Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(6) in The Orissa Grama Panchayats Election Rules, 1965 (6)LadderThe ballot paper for the election of Ward Member shall bear the following six symbols in the same order in which they are shown herein:
