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[Cites 0, Cited by 0] [Section 90B(1)] [Section 90B] [Entire Act]

State of West Bengal - Subsection

Section 90B(1)(c) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(c)all contracts and liabilities which are enforceable by or against the Board shall be enforceable by or against the Metropolitan Authority;