Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 21 March, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020 & I.A. 5806/2020 & I.A. 5807/2020 &
I.A. 9276/2020 & I.A. 15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Abhishek Singh and Mr.
Amogh Bansal, Advocates
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Purvesh Buttan and Mr. Prateek
Narwar, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 21.03.2023 Learned counsels appearing on behalf of the parties pray for four weeks' time to file joint convenience compilation of documents. Let the same be filed within four weeks as prayed.
List on 11th May, 2023.
CHANDRA DHARI SINGH, J MARCH 21, 2023 gs/ak Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:23.03.2023 13:40:34