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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 52(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(a)Become or continue to be a member or office bearer of, or be otherwise directly or indirectly associated with, any trade union of employees of the Board who are 'workmen' within the meaning of that Act, or a federation of such trade unions; or