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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(9)(iii) in The Kerala Panchayat Buildings Rules, 2011

(iii)arrange for site inspections, hearing of the applicants and/or petitioners, verification of records and arrange for tests if so required by the Committee and