Section 65(2)(c) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

(c)the salaries and allowances payable to the Chairperson and the Members of the Adjudicating Authority under sub-section (1) of section 13 ;

Legal Document View