Section 44(3)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

(a)pass an order -

(i)granting permission unconditionally; or

(ii)granting permission subject to such conditions as it may think fit to impose; or

(iii)refusing permission; or

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