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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 8 in The Multi-State Co-Operative Societies Act, 2002

8. Registration certificate.—

Where a multi-State co-operative society is registered under this Act, the Central Registrar shall issue a certificate of registration signed by him, which shall be conclusive evidence that the society therein mentioned is duly registered under this Act, unless it is proved that the registration of the society has been cancelled.