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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3)(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)After hearing each finding of social audit and hearing the version of official functionary in Exit Conference, the Presiding Officer shall announce the decision on each findings as indicated by disciplinary actions and as prescribed by the Government from time to time.