Calcutta High Court (Appellete Side)
Purulia Metal Casting Private Limited ... vs West Bengal Electricity Regulatory ... on 1 September, 2022
1st September, 2022 (AK) 02 W.P.A 15130 of 2022 IA No: CAN 2 of 2022 Purulia Metal Casting Private Limited and another Vs. West Bengal Electricity Regulatory Commission and others Mr. Abhrajit Mitra Mr. Suchayan Banerjee Mr. Souradeep Banerjee Ms. Sanjana Sinha ...for the petitioners.
Mr. Prasun Mukherjee Mr. Deepak Agarwal ...for the DVC.
Ms. Sharmistha Ghosh Mr. V. Chatterjee Mr. A. Ghosh ...for the WBERC.
The interim order granted earlier stands extended till September 30, 2022 or until further order, whichever is earlier.
CAN 2 of 2022 shall be enlisted with the main writ petition for hearing next on September 20, 2022.
Affidavit-in-reply filed by learned counsel for the petitioners today be kept on record.
(Sabyasachi Bhattacharyya, J.)