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State of Rajasthan - Section

Section 15 in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975

15. Offences by Corporation.

- Where a person committing any offence punishable under this Act. is a Company or an Association or a body of persons the Manager Secretary Agent or other principal officer managing the affairs of the Company. Association or body shall be deemed to be guilty of such offence.