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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(2)The employees shall submit-
(a)a copy of the prescription with registration number of the authorised medical practitioner;
(b)the original bills or cash memos of medicines or tests; and
(c)the claim for reimbursement.