Section 105 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
105. Inspection of account and the obtaining of copies thereof.
- Any person shall on payment of a fee of fifty rupees, be entitled to inspect any such account and on payment of Rs. 200/- or the actual cost of making copies whichever is lesser, be entitled to obtain attested copies of such account or any part thereof.
