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State of Odisha - Section

Section 4 in The Orissa Release of Prisoners on Parole Rules, 1983

4.

The following categories of prisoners will be eligible for release on parole, namely :
(a)A prisoner, who is sentenced to more than one year but less than five years and has actually undergone one year's imprisonment.
(b)A prisoner, who is sentenced to more than five years and has actually undergone two years of imprisonment.