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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1A) in The Rehabilitation Council Of India (Amendment) Act, 2000

(1A)Words and expressions used and not defined in this Act but defined in the Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (1 of 1996 ) shall have the meanings respectively assigned to them in that Act.