Madhya Pradesh High Court
Shivhari Lokhande vs Smt. Prabha Singh on 9 July, 2018
1 MCRC-26041-2018
The High Court Of Madhya Pradesh
MCRC-26041-2018
(SHIVHARI LOKHANDE Vs SMT. PRABHA SINGH)
1
Jabalpur, Dated : 09-07-2018
Ms. Premlata Lokhande, learned counsel for the petitioner.
Respondent yet to be noticed.
Suffice it to direct the learned trial Court that, on filing an application under Section 91 of Cr.P.C. along with copy of the complaints dated 25/08/2011 and 30/08/2011 allegedly filed by the petitioner before AJK, Jabalpur. The learned trial Court will consider the same without influence by an earlier order dated 18/04/2018.
This petition is, therefore, disposed of.
(SUSHIL KUMAR PALO) JUDGE RS Digitally signed by RASHMI RONALD VICTOR Date: 2018.07.10 10:17:17 -07'00'