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[Cites 0, Cited by 0] [Section 323B(2)] [Section 323B] [Entire Act]

Union of India - Subsection

Section 323B(2)(h) in Constitution of India, 1950

(h)[ rent, its regulation and control and tenancy issues including the rights, title and interest of landlords and tenants;] [Inserted by the Constitution (Seventy-fifth Amendment) Act, 1993, Section 2 (w.e.f. 15.5.1994).]