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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(7) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(7)The Commission shall consider the list prepared by the Committee alongwith other documents received from the Government and, unless it considers any change necessary, approve the list.