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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(1)The Member-Secretary may undertake tours within India for the performance of duties entrusted to him by the Board; provided that he shall keep the Chairman informed of his tours and obtain the previous permission for his tours outside the State.