Section 23 in Bye-Laws for the State Board of Digamber Jain Religious Trusts
23.
The following books and Registers shall be kept in the office of the Board:-(i)Minutes of the Proceedings of the Board;(ii)Minutes of the Proceedings of the Finance Committee;(iii)Minutes of the Proceedings of the Property Committee;(iv)Minutes of the Proceedings of the Registration Committee;(v)Register of Trusts;(vi)Register of true copies of documents and other paper connected with registered trusts;(vii)Cash Register;(viii)Stock Register of the Board;(ix)Property Register of the Board;(x)Daily Account Book;(xi)Monthly abstract of accounts;(xii)Receipt book for money received;(xiii)Cheque Book;(xiv)Pass Book;(xv)Cash Register;(xvi)Correspondence file;(xvii)Register of letters issued;(xviii)Register of letters received;(xix)Order Book;(xx)Inspection Book;(xxi)Visit Book;(xxii)Daily Attendance Register;(xxiii)Leave Register;(xxiv)Establishment Register;(xxv)Service Book;(xxvi)Register of articles issued;(xxvii)Audit Register of Trust Fund;(xxviii)Audit Register of Registered Trust; and(xxix)Acquittance Roll.
