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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(17) in The Rajasthan Urban Improvement Act, 1959

(17)No investigation of an offence under this section shall be made by an officer below the rank of a Deputy Superintendent of Police.] [Section 92-A, Inserted by Rajasthan Act 18 of 1991. dated 19-10-1991. w.e.f. 27-8-1991.]