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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sunita Sharma vs . Gopal Singh And Another on 26 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sunita Sharma vs. Gopal Singh and another RSA No. 244 of 2019 .

26.02.2022 Present: Mr. Naresh Sharma Advocate vice Mr.Vipin Pandit, Advocate for the appellant.

Mr. Karun Negi, Advocate for respondent No.1. Service of respondent No.2 is dispensed with vide order dated 15.9.2021.

RSA No. 244 of 2019 List for consideration after four weeks, as prayed. CMP No. 5276 of 2019 Reply stands filed. Rejoinder thereto be filed within four weeks. List after four weeks along with main appeal.




             February 26,2022                               (Vivek Singh Thakur)
             (ms)                                                    Judge







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