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State of Rajasthan - Section

Section 10 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

10. Determination of vacancies.

- The Appointing Authority shall determine each year the number of vacancies anticipated to be filled in each category during the next 12 months or as and when such contingency arises.