Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 1 in Indian Railways Act, 1890. 1. Title, extent and commencement (1)This Act may be called the Railway Act, 1890.(2)It extends to the whole of Bangladesh and applies also to all citizens of Bangladesh, wherever they may be.(3)It shall come into force on the first day of May, 1890.
