Karnataka High Court
G. Munivenkatappa vs Basamma on 2 January, 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 02ND DAY OF JANUARY, 2018
BEFORE
THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR
R.F.A.No.2017 OF 2013
BETWEEN:
1. G.Munivenkatappa,
S/o Doddagundappa,
Aged about 52 years,
2. G.Chikkagundappa,
S/o Doddagundappa,
Aged about 41 years,
Both are R/at Hosadoodi,
Hamlet of Nelaguli Village,
Uttarahalli Hobli,
Bengaluru South Taluk.
...Appellants
(By Sri D.Manjunath, Advocate - absent)
AND:
1. Basamma,
W/o Late Pillappa,
Aged about 77 years,
R/at Hosadoodi, Hamlet of
Nelaguli Village, Uttarahalli
Hobli, Bengaluru South Taluk.
2. Muninarasimhaiah,
S/o Late Pillapa,
2
Aged about 57 years,
R/at Somanahalli Gate,
Somanahalli Post,
Bengaluru South Taluk.
3. Munigundamma,
W/o Mylarappa,
Aged about 55 years,
R/at Andrahalli Village,
Bengaluru North Taluk,
Bengaluru.
4. Munimallamma,
W/o Munigundappa,
Aged about 51 years,
R/at Nettigere Village,
Uttarahalli Hobli,
Bengaluru South Taluk.
5. Muniraju,
S/o Pillappa,
Aged about 45 years,
R/at Hosadoodi, Hamlet of
Nelaguli Village, Uttarahalli
Hobli, Bengaluru South Taluk.
6. Shamaiah @ Somaiah,
Since dead by LRs
6 (a) Munithayamma,
W/o Late Shamaiah @ Somaiah,
Aged about 70 years,
6 (b) Lakshmamma,
D/o Late Shamaiah @ Somaiah,
Aged about 55 years,
3
6 (c) Purushothama,
S/o Late Shamaiah @ Somaiah,
Aged about 70 years,
6 (d) Raghavendra,
S/o Late Shamaiah @ Somaiah,
Aged about 50 years,
6 (a) to (d) are all residing at
No.17, 6th Cross, Shakambari Nagar,
J.P.Nagar 1st Phase,
Bengaluru - 560 078.
7. Vajrappa,
S/o Doddagundappa,
Aged about 45 years,
R/at Hosadoodi, Hamlet of
Nelaguli Village, Uttarahalli
Hobli, Bengaluru South Taluk.
8. Munigundappa,
Major, R/at No.17,
6th Cross, Shakambari
Nagar, J.P.Nagar I Phase,
Bengaluru - 560 078.
9. Pillamma,
D/o Late Venkatamma,
Aged about 68 years,
R/at Hosadoodi,
Somanahalli Post,
Kanakapura Main Road,
Bengaluru District.
10. Gundamma,
D/o Late Venkatamma,
Aged about 66 years,
R/at No.36, 5th Cross,
4
Shakambari Nagar, I Phase,
J.P.Nagar, Bengaluru - 560 078.
11. Doddagundappa,
S/o Late Munishyamappa,
Aged about 76 years,
R/at Hosadoodi, Hamlet of
Nelaguli Village, Uttarahalli
Hobli, Bengaluru South Taluk.
...Respondents
(Sri. Ramesh N.J., Advocate for C/R2)
This RFA filed under Section 96 R/w Order 41 Rule 1
of CPC against the judgment and decree dated 30.03.2013
passed in O.S.No.656/2002 on the file of the Prl. Senior
Civil Judge, Bengaluru Rural District, Bengaluru, allowing
the suit for partition and declaration.
This RFA coming on for orders this day, the court
made the following:
ORDER
Appellants' counsel is absent. Order sheet dated 30.06.2017 shows that the appellants' counsel was absent on that day and one week time was granted for compliance of office objections. Since then office objections have not been removed.
5
Therefore, appeal is dismissed for non-compliance of office objections.
Sd/-
JUDGE MR