Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(1)(b) in The New Delhi Municipal Council Act, 1994

(b)all moneys received by or on behalf of the Council under the provisions of this Act or of any other law for the time being in force, or under any contract;