Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(1) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000 (1)An appeal shall lie to the Tax Board against, -(a)an order passed by an appellate authority;(b)an order passed by the Commissioner under the Act.
