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Rajasthan High Court - Jodhpur

Hamid Khan Joya vs Shri Sawar Mal Verma on 24 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1243/2019 Hamid Khan Joya

----Petitioner Versus Shri Sawar Mal Verma

----Respondent For Petitioner(s) : Mr. Shyam Lal Kumawat For Respondent(s) : Mr. Kailash Choudhary JUSTICE DINESH MEHTA Order 24/01/2020 Mr. Choudhary, learned counsel for the respondents prays for and is granted two weeks' time to complete his instructions.

List this case on 14.2.2020.

(DINESH MEHTA),J 394-CPGoyal/-

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