Section 4 in Gujarat Organic Agricultural University Act, 2017
4. Territorial Jurisdiction and Constituent Bodies.
(1)With respect to the teaching at the University or college level, research, and extension education programmes in the field of organic agriculture, the territorial jurisdiction and the responsibility of the University shall extend to the entire State of Gujarat,(2)All colleges, research stations, COIs and other institutions under the jurisdiction and authority of the University shall be the constituent units of the University under the management and control of the University officers and authorities,(3)The Organic Agricultural University may assume responsibility for the establishment, development and operations of its constituent bodies in the territorial jurisdiction and abroad as may be required.
