Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttar Pradesh - Subsection Section 47(iii) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963 (iii)Any person who is an assistant to an Advocate or to an Attorney who is (sic). Advocate;
