Orissa High Court
Sailendra Kumar Sahoo vs Union Of India & Ors. .... Opposite ... on 12 November, 2021
Bench: C.R. Dash, Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.34591 of 2021
Sailendra Kumar Sahoo .... Petitioner(s)
Mr. N.R. Routray,
Advocate
-versus-
Union of India & Ors. .... Opposite Party(s)
Mr. D.K. Sahoo,
Advocate
CORAM:
JUSTICE C.R. DASH
JUSTICE BISWANATH RATH
ORDER
12.11.2021 Order No.
1. 1. Let a copy of the brief be served on Mr. D.K. Sahoo, learned Counsel, who usually appears on behalf of the Railway Establishment, within a period of three working days hence.
2. Put up this matter on 30.11.2021.
(C.R. Dash) Judge (Biswanath Rath) Judge Sks Page 1 of 1