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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(a) in Maharashtra Keeping and Movement of Cattle In Urban Areas (Control) Act, 1976

(a)in order to view any cattle or the arrangements made for keeping cattle, in respect of which an application for grant or renewal of a licence has been made or licence has been granted; or