Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3)(c) in Gorkhaland Territorial Administration Act, 2011

(c)declaring the election of all or any of the returned candidates to be void and the petitioner or any other candidate to have been duly elected.