Bombay High Court
M/S. Ginni Agro Products Ltd.,Nagpur ... vs Fiitjee Limited, Registered Officer, ... on 12 February, 2026
70 mca 101-2026.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
MISC. CIVIL APPLICATION (ARBN) NO.101/2026
M/s Ginni Agro Products Limited, A company duly incorporated under the
Companies Act, 1956
Vs.
FIITJEE Limited, A Company duly incorporated under the Companies Act, 1956
and anr.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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Shri N.B. Kirtane, Adovate for appellant
CORAM : PRAVIN S. PATIL, J.
DATE : 12.02.2026
1. Heard.
2. Issue notice to the respondents, returnable after four week.
(PRAVIN S. PATIL J.) R.S. Sahare Signed by: Mrs. Ranjana Sahare Designation: PA To Honourable Judge Date: 12/02/2026 19:27:15