Section 213B(2)(a) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 1] [Section 213B(2)] [Section 213B] [Entire Act]

State of West Bengal - Subsection

Section 213B(2)(a) in The West Bengal Panchayat Act, 1973

(a)subject to the provisions under clause (b), the other office bearer in such Panchayat shall exercise the powers, perform the functions and discharge the duties of the office bearer under suspension, under sub-section (4) or sub-section (5) of section 9, section 98 or section 143, as the case may be,

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State of West Bengal - Subsection

Section 213B(2)(a) in The West Bengal Panchayat Act, 1973